K.Kannan Vs Deputy Registrar of Co-operative Societies

Madras High Court 15 Mar 2018 Writ Appeal (Madurai) No.1029 of 2014, Miscellaneous Petition (Madurai) No.1, 2 of 2014 (2018) 03 MAD CK 0138
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Appeal (Madurai) No.1029 of 2014, Miscellaneous Petition (Madurai) No.1, 2 of 2014

Hon'ble Bench

M.Sathyanarayanan, J; R.Hemalatha, J

Advocates

M.Saravana Kumar, A.Muthukaruppan

Final Decision

Partly Allowed

Acts Referred

Tamil Nadu Co-operative Societies Act, 1983 — Section 75(1)(d), 75(3), 90(9)(a)(iii), 90

Judgement Text

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Case Metadata
  • Citation: (2018) 03 MAD CK 0138
  • Coram: M.Sathyanarayanan, J; R.Hemalatha, J
  • Bench: Division Bench
  • Advocates: M.Saravana Kumar, A.Muthukaruppan
  • Result: Partly Allowed
Referenced Acts & Sections

Tamil Nadu Co-operative Societies Act, 1983 — Section 75(1)(d), 75(3), 90(9)(a)(iii), 90

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