Mr.A.Gopal Rao @ Vijay Gopal Rao Vs State Represented

Madras High Court 20 Mar 2018 Criminal Original Petition No. 8396 of 2018 (2018) 03 MAD CK 0196
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 8396 of 2018

Hon'ble Bench

M. S. Ramesh, J

Advocates

J. Ravi Shankar, C. Raghavan

Final Decision

Allowed

Acts Referred
  • Code of Criminal Procedure, 1973 - Section 70(2), 82, 317, 482

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 03 MAD CK 0196
  • Coram: M. S. Ramesh, J
  • Bench: Single Bench
  • Advocates: J. Ravi Shankar, C. Raghavan
  • Result: Allowed
Referenced Acts & Sections
  • Code of Criminal Procedure, 1973 - Section 70(2), 82, 317, 482
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