M/s. V. Thangavel And Sons (P) Limited Unit-II Vs The Chairman & Others

Madras High Court 26 Apr 2018 Writ Petition No. 10773 Of 2018 (2018) 04 MAD CK 0258
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 10773 Of 2018

Hon'ble Bench

T. Raja, J

Advocates

R.S. Pandiyaraj, C. Manishankar, S.K. Raameshwar

Final Decision

Disposed Off

Acts Referred
  • Constitution Of India, 1950 - Article 226
  • Tamil Nadu Electricity Supply Code, 2004 - Regulation 5(5)(ii)(a), 5(5)(iv)

Judgement Text

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