S.Nalini Vs State Of Tamil Nadu & Others

Madras High Court 27 Apr 2018 Writ Appeal No. 1619 Of 2016 (2018) 04 MAD CK 0301
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Appeal No. 1619 Of 2016

Hon'ble Bench

K.K. Sasidharan, J; R. Subramanian, J

Advocates

M. Radhakrishnan, Vijaynarayan

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 432, 435(1)
  • Indian Penal Code, 1860 - Section 302, 435(A)
  • Constitution Of India, 1950 - Article 72, 73(1)(a), 161, 162, 432, 435(A), 435(1)
  • Delhi Special Police Establishment Act, 1946 - Section 6

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 04 MAD CK 0301
  • Coram: K.K. Sasidharan, J; R. Subramanian, J
  • Bench: Division Bench
  • Advocates: M. Radhakrishnan, Vijaynarayan
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 432, 435(1)
  • Indian Penal Code, 1860 - Section 302, 435(A)
  • Constitution Of India, 1950 - Article 72, 73(1)(a), 161, 162, 432, 435(A), 435(1)
  • Delhi Special Police Establishment Act, 1946 - Section 6
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