P.Varatharajan & Others Vs State of Tamil Nadu & Others
Bench: Single Bench
Acts Referenced
Judgement Snapshot
Case Number
Criminal Original Petition No. 12548 Of 2018, Criminal Miscellaneous Petition Nos. 6728, 6729 Of 2018
Hon'ble Bench
P.N. Prakash, J
Advocates
A. Varun, C. Raghavan
Acts Referred
- Code Of Criminal Procedure, 1973 - Section 229A, 251, 313, 317
Judgement Text
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