S. Nagoor Hussain Mohaideen Vs State
Case No: Criminal Appeal (MD) No. 318 Of 2013
Date of Decision: April 4, 2019
Acts Referred: Prevention Of Corruption Act, 1988 — Section 4(1), 5(1), 5(1)(a), 5(1)(b), 7, 11, 12, 13, 13(1), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 14, 20#Indian Penal Code, 1860 — Section 109, 116, 161, 165, 201, 420#Evidence Act, 1872 — Section 101#Code Of Criminal Procedure, 1973 — Section 342, 428
Hon'ble Judges: M. Dhandapani, J
Bench: Single Bench
Advocate: Mubarak Ahamad, K.K. Ramakrishnan
Final Decision: Partly Allowed