State Vs A. Sivakumar @ Irudayaraj

Madras High Court (Madurai Bench) 3 Apr 2019 Criminal Appeal (MD) No. 74 Of 2014 (2019) 04 MAD CK 0038
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal (MD) No. 74 Of 2014

Hon'ble Bench

M. Dhandapani, J

Advocates

K.K. Ramakrishnan, S. Venkatesan

Final Decision

Dismissed

Acts Referred
  • Prevention Of Corruption Act, 1988 - Section 5(1)(a), 5(1)(d), 7, 13(1)(d), 13(2)
  • Code Of Criminal Procedure, 1973 - Section 313

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 04 MAD CK 0038
  • Coram: M. Dhandapani, J
  • Bench: Single Bench
  • Advocates: K.K. Ramakrishnan, S. Venkatesan
  • Result: Dismissed
Referenced Acts & Sections
  • Prevention Of Corruption Act, 1988 - Section 5(1)(a), 5(1)(d), 7, 13(1)(d), 13(2)
  • Code Of Criminal Procedure, 1973 - Section 313
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