V. Ramanathan Vs V. Senthil Nathan

Madras High Court 18 Apr 2019 Civil Revision Petition (PD) No. 3174 Of 2013, Miscellaneous Petition No. 1 Of 2013 (2019) 04 MAD CK 0085
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Civil Revision Petition (PD) No. 3174 Of 2013, Miscellaneous Petition No. 1 Of 2013

Hon'ble Bench

M.V. Muralidaran, J

Advocates

A. Muthukumar, R. Bharathkumar

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 04 MAD CK 0085
  • Coram: M.V. Muralidaran, J
  • Bench: Single Bench
  • Advocates: A. Muthukumar, R. Bharathkumar
  • Result: Dismissed
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