R.N. Arul Jothi & Others Vs Principal Secretary To Government & Others

Madras High Court 22 Apr 2019 Writ Petition No. 22730 Of 2018 (2019) 04 MAD CK 0119
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 22730 Of 2018

Hon'ble Bench

M. Venugopal, J; Senthilkumar Ramamoorthy, J

Advocates

J. Nagarajan, A. Ansar, Durai Easwar

Acts Referred
  • Constitution Of India, 1950 - Article 14, 141, 229, 229(2), 235

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
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Case Metadata
  • Ck Citation: (2019) 04 MAD CK 0119
  • Coram: M. Venugopal, J; Senthilkumar Ramamoorthy, J
  • Bench: Division Bench
  • Advocates: J. Nagarajan, A. Ansar, Durai Easwar
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 14, 141, 229, 229(2), 235
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