Dr. Thanveer Ahmed Vs State Of Tamil Nadu & Others

Madras High Court 29 Mar 2019 Writ Appeal No. 1161 Of 2019, Civil Miscellaneous Petition No. 8158 Of 2019 (2019) 03 MAD CK 0065
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Appeal No. 1161 Of 2019, Civil Miscellaneous Petition No. 8158 Of 2019

Hon'ble Bench

T.S. Sivagnanam, J; V. Bhavani Subbaroyan, J

Advocates

M. V. Swaroop, Narmadha Sampath, V.Kathirvelu, Abdul Saleem, V. P. Raman

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 226

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 03 MAD CK 0065
  • Coram: T.S. Sivagnanam, J; V. Bhavani Subbaroyan, J
  • Bench: Division Bench
  • Advocates: M. V. Swaroop, Narmadha Sampath, V.Kathirvelu, Abdul Saleem, V. P. Raman
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 226
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