D. Soundarajan @ Johnson Vs Ebenezer Marcus Kinder Garden School & Others

Madras High Court 15 Mar 2019 Civil Miscellaneous Appeal No. 1399 Of 2015 (2019) 03 MAD CK 0131
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Miscellaneous Appeal No. 1399 Of 2015

Hon'ble Bench

M.V. Muralidaran, J

Advocates

T.G. Balachandran, S.V. Subramani, R. Sreevidhya

Final Decision

Party Allowed

Acts Referred
  • Motor Vehicles Act, 1988 - Section 140(4), 163A, 163(1), 166

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 03 MAD CK 0131
  • Coram: M.V. Muralidaran, J
  • Bench: Single Bench
  • Advocates: T.G. Balachandran, S.V. Subramani, R. Sreevidhya
  • Result: Party Allowed
Referenced Acts & Sections
  • Motor Vehicles Act, 1988 - Section 140(4), 163A, 163(1), 166
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