P. Praveenkumar Vs State Of Tamil Nadu & Others

Madras High Court (Madurai Bench) 10 May 2019 Writ Petition (MD) No.8756, 11344, 11374, 12053, 12073, 12074, 12075, 12076, 12077, 12078, 12079, 12195, 12405, 12457, 12553, 12670, 13108, 13142, 13515, 13733, 13870, 13939, 13971, 13979, 14003, 14004, 14015, 14075, 14080, 14086, 14247, 14248, 14341, 144 (2019) 05 MAD CK 0008
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (MD) No.8756, 11344, 11374, 12053, 12073, 12074, 12075, 12076, 12077, 12078, 12079, 12195, 12405, 12457, 12553, 12670, 13108, 13142, 13515, 13733, 13870, 13939, 13971, 13979, 14003, 14004, 14015, 14075, 14080, 14086, 14247, 14248, 14341, 144

Hon'ble Bench

R. Suresh Kumar, J

Advocates

AL. Ganthimathi, B. Pugalendi, A.K. Baskarapandian

Final Decision

Allowed/ Partly Allowed/ Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 148, 149, 307, 323, 325, 509
  • Tamil Nadu Prohibition Of Eve Teasing Act, 1998 - Section 4
  • Tamil Nadu Special Police Subordinate Service Rules, 1978 - Rule 14(b), 14(b)(iv)
  • Constitution Of India, 1950 - Article 309

Judgement Text

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