M/s. Agi Music Sdn Bhd Vs Ilaiyaraja & Others
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Civil Suit No. 308 Of 2013, Civil Suit No. 625 Of 2014
Hon'ble Bench
Dr. Anita Sumanth, J
Advocates
Anirudh Krishnan, Perumpulavil Radhakrishnan, Satish Kumar
Final Decision
Dismissed
Acts Referred
- Copyright Act, 1957 - Section 2, 2(a), 2(d), 2(d)(ii), 2(f), 2(ffa), 2(p), 2(uu), 2(xx), 2(y), 3(m), 13, 13(1), 13(1)(a), 13(4), 14, 14(e), 17, 17(b), 17(c), 17(i)(b), 18, 18(1), 19, 19(3), 19(5), 38B, 51, 52(1), 55, 57, 57(1)(a), 57(1)(b)
- Transfer Of Property Tax, 1882 - Section 3, 130(1)
- Contract Act, 1872 - Section 196 Civil Procedure Code, 1908 - Order 2 Rule 2, Order 7 Rule 11, Order 14 Rule 3, Order 14 Rule 8
Judgement Text
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