R. Mallika & Others Vs Expeditors International India Pvt. Ltd

Madras High Court 24 Jun 2019 Civil Revision Petition (PD) No. 3598, 3599 Of 2014, Miscellaneous Petition No. 1 Of 2014 (2019) 06 MAD CK 0055
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition (PD) No. 3598, 3599 Of 2014, Miscellaneous Petition No. 1 Of 2014

Hon'ble Bench

Abdul Quddhose, J

Advocates

C. Ramesh, T.V. Sekar

Final Decision

Disposed Off

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 148, 149, 151, Order 41 Rule 9
  • Constitution Of India, 1950 - Article 227
  • Tamil Nadu Court Fees And Suit Valuation Act, 1955 - Section 4, 22

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 06 MAD CK 0055
  • Coram: Abdul Quddhose, J
  • Bench: Single Bench
  • Advocates: C. Ramesh, T.V. Sekar
  • Result: Disposed Off
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 148, 149, 151, Order 41 Rule 9
  • Constitution Of India, 1950 - Article 227
  • Tamil Nadu Court Fees And Suit Valuation Act, 1955 - Section 4, 22
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