S.B.Gandhi Vs Superintendent Of Police & Others

Madras High Court 27 Jun 2019 Writ Petition No. 21058 Of 2017 (2019) 06 MAD CK 0070
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 21058 Of 2017

Hon'ble Bench

S. Manikumar, J; Subramonium Prasad, J

Advocates

S. Udhayakumar, E. Manoharan, R. Krishnasamy

Final Decision

Disposed Off

Acts Referred
  • Constitution Of India, 1950 - Article 226

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2019) 06 MAD CK 0070
  • Coram: S. Manikumar, J; Subramonium Prasad, J
  • Bench: Division Bench
  • Advocates: S. Udhayakumar, E. Manoharan, R. Krishnasamy
  • Result: Disposed Off
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 226
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