V.L.S. Fibre Vs Assistant Commissioner (ST)

Madras High Court 1 Jul 2019 Writ Petition No. 14197, 14198, 14203 Of 2019, Writ Miscellaneous Petition No. 14248, 14253, 14257 Of 2019 (2019) 07 MAD CK 0005
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 14197, 14198, 14203 Of 2019, Writ Miscellaneous Petition No. 14248, 14253, 14257 Of 2019

Hon'ble Bench

M. Sundar, J

Advocates

T. Mohan, G. Dhanamadhri

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 MAD CK 0005
  • Coram: M. Sundar, J
  • Bench: Single Bench
  • Advocates: T. Mohan, G. Dhanamadhri
  • Result: Disposed Of
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