G. Subramaniam & Others Vs V.T. Pattilingam

Madras High Court 3 Jul 2019 Second Appeal No. 36, 37 Of 2013, Miscellaneous Petition No. 1 + 1 Of 2013
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Second Appeal No. 36, 37 Of 2013, Miscellaneous Petition No. 1 + 1 Of 2013

Hon'ble Bench

P.T. Asha, J

Advocates

Muthumani Doraisami, .P. Valliappan

Final Decision

Dismissed

Acts Referred

Evidence Act, 1872 — Section 91#Specific Relief Act, 1963 — Section 16(c)

Judgement Text

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