Gopinath & Others Vs State & Others

Madras High Court (Madurai Bench) 5 Jul 2019 Criminal Original Petition (MD) No. 9496 Of 2019 (2019) 07 MAD CK 0028
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 9496 Of 2019

Hon'ble Bench

V. Bharathidasan, J

Advocates

J. Lawrance, K.Suyambulinga Bharathi, B. Arun

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 294(b), 307, 324, 506(ii)
  • Code Of Criminal Procedure, 1973 - Section 320, 482

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2019) 07 MAD CK 0028
  • Coram: V. Bharathidasan, J
  • Bench: Single Bench
  • Advocates: J. Lawrance, K.Suyambulinga Bharathi, B. Arun
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 294(b), 307, 324, 506(ii)
  • Code Of Criminal Procedure, 1973 - Section 320, 482
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