Thangamuthu And Others Vs A.Jeyaraj

Madras High Court (Madurai Bench) 12 Sep 2019 Civil Revision Petition (MD) No. 855 Of 2012, Miscellaneous Petition (MD) No. 2 Of 2012 (2019) 09 MAD CK 0022
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition (MD) No. 855 Of 2012, Miscellaneous Petition (MD) No. 2 Of 2012

Hon'ble Bench

N.Anand Venkatesh, J

Advocates

H.Arumugam, S.Mani

Final Decision

Allowed

Acts Referred
  • Stamp Act, 1899 - Section 35

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2019) 09 MAD CK 0022
  • Coram: N.Anand Venkatesh, J
  • Bench: Single Bench
  • Advocates: H.Arumugam, S.Mani
  • Result: Allowed
Referenced Acts & Sections
  • Stamp Act, 1899 - Section 35
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