S.Kannan Vs Chief Engineer And Others

Madras High Court 20 Sep 2019 Writ Petition No. 25530 Of 2019
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 25530 Of 2019

Hon'ble Bench

M.Dhandapani, J

Advocates

K.Ravi Anantha Padmanaban, P.R.Dilip Kumar

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Coram: M.Dhandapani, J
  • Bench: Single Bench
  • Advocates: K.Ravi Anantha Padmanaban, P.R.Dilip Kumar
  • Result: Disposed Of
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