K.Settu Vs Assistant Enginee

Madras High Court 20 Sep 2019 Writ Petition No. 8413 Of 2019 (2019) 09 MAD CK 0057
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 8413 Of 2019

Hon'ble Bench

S.M.Subramaniam, J

Advocates

S.N.Ravichandran, Anand Gopalan

Final Decision

Dismissed

Acts Referred

Tamil Nadu Industrial Establishment (Conferment Of Permanent Status) Act, 1987 — Section 3#Industrial Disputes Act, 1947 — Section 2(A), 2(A)(2), 2(A)(3), 10#Limitation Act, 1963 — Section 5

Judgement Text

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Case Metadata
  • Citation: (2019) 09 MAD CK 0057
  • Coram: S.M.Subramaniam, J
  • Bench: Single Bench
  • Advocates: S.N.Ravichandran, Anand Gopalan
  • Result: Dismissed
Referenced Acts & Sections

Tamil Nadu Industrial Establishment (Conferment Of Permanent Status) Act, 1987 — Section 3#Industrial Disputes Act, 1947 — Section 2(A), 2(A)(2), 2(A)(3), 10#Limitation Act, 1963 — Section 5

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