S.Srinivasan Vs G.M. Radhakrishnan

Madras High Court 17 Jul 2019 Criminal Original Petition No. 18811 Of 2019 (2019) 07 MAD CK 0065
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Original Petition No. 18811 Of 2019

Hon'ble Bench

N.Anand Venkatesh, J

Advocates

V.Ramamurthy

Final Decision

Allowed

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 MAD CK 0065
  • Coram: N.Anand Venkatesh, J
  • Bench: Single Bench
  • Advocates: V.Ramamurthy
  • Result: Allowed
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