M/s.United India Insurance Company Limited Vs Annamalai And Others

Madras High Court 5 Aug 2019 Civil Miscellaneous Appeal No. 1485, 1486, 1487, 1488 Of 2009, Miscellaneous Petition No. 1 Of 2011 (2019) 08 MAD CK 0020
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Civil Miscellaneous Appeal No. 1485, 1486, 1487, 1488 Of 2009, Miscellaneous Petition No. 1 Of 2011

Hon'ble Bench

Rmt.Teekaa Raman, J

Advocates

J.Chandran, F.Terry Chellaraja

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 MAD CK 0020
  • Coram: Rmt.Teekaa Raman, J
  • Bench: Single Bench
  • Advocates: J.Chandran, F.Terry Chellaraja
  • Result: Dismissed
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