P.Rajendran And Others Vs Government Of Puducherry And Others

Madras High Court 20 Aug 2019 Writ Petition No. 23261, 23262, 23264 Of 2019, WMP No. 22973, 22979, 22982 Of 2019 (2019) 08 MAD CK 0063
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 23261, 23262, 23264 Of 2019, WMP No. 22973, 22979, 22982 Of 2019

Hon'ble Bench

Dr. G.Jayachandran, J

Advocates

R.Arumugam, C.T.Ramesh

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 16(1), 16(4), 335

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 MAD CK 0063
  • Coram: Dr. G.Jayachandran, J
  • Bench: Single Bench
  • Advocates: R.Arumugam, C.T.Ramesh
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 16(1), 16(4), 335
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