Wayne Burt Petro Chemicals Private Limited And Others Vs Registrar Of Companies And Others
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ Petition (SR) No. 162309 Of 2019
Hon'ble Bench
C.V.Karthikeyan, J
Advocates
P.Bagyalakshmi
Final Decision
Dismissed
Acts Referred
- Constitution Of India, 1950 - Article 226, 227
- Mineral Concession Rules, 1960 - Rule 37
- Minerals (Other Than Atomic And Hydro Carbons Energy Minerals) Rules, 2016 - Rule 24
- Companies Act, 2013 - Section 160, 161(1)
- Insolvency And Bankruptcy Code, 2016 - Section 7, 14, 14(1)
- Mines And Minerals (Development And Regulation) Act, 1957 - Section 8A (6)
Judgement Text
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