R.Sridhar Vs Chief Engineer/Distribution And Others

Madras High Court 9 Jan 2020 Writ Petition No. 11299 Of 2019, WMP No. 11645 Of 2019 (2020) 01 MAD CK 0034
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 11299 Of 2019, WMP No. 11645 Of 2019

Hon'ble Bench

N. Anand Venkatesh, J

Advocates

M.Ravi, K.Sasindran, P.R.Dhilip Kumar

Final Decision

Allowed

Judgement Text

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