Jumbo World Holdings Limited And Others Vs Embassy Property Developments Private Limited And Others
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Original Petition No. 891 Of 2015, Appeal No. 2795, 6816 Of 2019
Hon'ble Bench
Senthilkumar Ramamoorthy, J
Advocates
Darius Khambatta, Anirudh Krishnan, Sudipto Sarkar, R.Parthasarathy
Final Decision
Disposed Of
Acts Referred
- Arbitration And Conciliation Act, 1996 - Section 34, 34(2A)
- Specific Relief Act, 1963 - Section 12, 12(1), 12(3), 12(3)(ii), 14, 14(c), 28
- Indian Contract Act, 1872 - Section 55, 63
- Specific Relief Act, 1877 - Section 21(d)
Judgement Text
Translate:
