Boopathi Vs Deputy Superintendent Of Police

Madras High Court 4 Feb 2020 Writ Petition No. 2604 Of 2020 (2020) 02 MAD CK 0012
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 2604 Of 2020

Hon'ble Bench

P.Rajamanickam, J

Advocates

R.Sankarasubbu, M.Mohamed Riyaz

Final Decision

Disposed Of

Acts Referred
  • Police Act, 1861 - Section 30(2)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 02 MAD CK 0012
  • Coram: P.Rajamanickam, J
  • Bench: Single Bench
  • Advocates: R.Sankarasubbu, M.Mohamed Riyaz
  • Result: Disposed Of
Referenced Acts & Sections
  • Police Act, 1861 - Section 30(2)
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