V.Anbazhagan Vs Comissioner

Madras High Court 15 May 2019 Writ Petition No. 14417 Of 2019, WMP No. 14435, 14436 Of 2019 (2019) 05 MAD CK 0027
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 14417 Of 2019, WMP No. 14435, 14436 Of 2019

Hon'ble Bench

C.V.Karthikeyan, J; Krishnan Ramasamy

Advocates

S.Kumara Devan, M.Maharaja

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 25, 25(1), 25(2)(b), 26, 26(b), 51(a)(h)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 05 MAD CK 0027
  • Coram: C.V.Karthikeyan, J; Krishnan Ramasamy
  • Bench: Division Bench
  • Advocates: S.Kumara Devan, M.Maharaja
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 25, 25(1), 25(2)(b), 26, 26(b), 51(a)(h)
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