G. Srinivasan And Ors Vs Union Of India And Ors

Madras High Court 1 Dec 2020 Writ Petition No. 33725 Of 2019, Writ Misc Petition No. 34198 Of 2019
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 33725 Of 2019, Writ Misc Petition No. 34198 Of 2019

Hon'ble Bench

A.P. Sahi, CJ; Senthilkumar Ramamoorthy, J

Advocates

G. Srinivasan, Venkataswamy Babu, Hema Muralikrishnan

Final Decision

Dismissed

Acts Referred

Income Tax Act, 1961 — Section 10, 10(10), 10(10)(ii), 10(10)(iii)#Payment Of Gratuity Act, 1972 — Section 4(2), 4(3)#Constitution Of India, 1950 — Article 14

Judgement Text

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Case Metadata
  • Coram: A.P. Sahi, CJ; Senthilkumar Ramamoorthy, J
  • Bench: Division Bench
  • Advocates: G. Srinivasan, Venkataswamy Babu, Hema Muralikrishnan
  • Result: Dismissed
Referenced Acts & Sections

Income Tax Act, 1961 — Section 10, 10(10), 10(10)(ii), 10(10)(iii)#Payment Of Gratuity Act, 1972 — Section 4(2), 4(3)#Constitution Of India, 1950 — Article 14

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