D. Vanathi Vs State Of Tamil Nadu And Ors

Madras High Court (Madurai Bench) 5 Mar 2021 Criminal Original Petition (MD) No. 8678 of 2017, Criminal Miscellaneous Petition (MD) No. 5857, 5858 Of 2017 (2021) 03 MAD CK 0057
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 8678 of 2017, Criminal Miscellaneous Petition (MD) No. 5857, 5858 Of 2017

Hon'ble Bench

G. Ilangovan, J

Advocates

G. Thiruvarutselvan, M. Ganesan

Final Decision

Dismissed

Judgement Text

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