Registrar General Madurai Bench Of Madras High Court And Ors Vs President, Saliyar Mahajana Sangam And Ors

Madras High Court (Madurai Bench) 12 Mar 2021 Suo Motu Contempt Petition (MD) No. 537 Of 2019, Writ Petition (MD) No. 3836, 22998 Of 2019, W.M.P (MD) No. 2997, 6550, 6633 Of 2019, Criminal Revision Case (MD) No. 719 Of 2019 (2021) 03 MAD CK 0137
Bench: Division Bench

Judgement Snapshot

Case Number

Suo Motu Contempt Petition (MD) No. 537 Of 2019, Writ Petition (MD) No. 3836, 22998 Of 2019, W.M.P (MD) No. 2997, 6550, 6633 Of 2019, Criminal Revision Case (MD) No. 719 Of 2019

Hon'ble Bench

M.M. Sundresh, J; S. Ananthi, J

Advocates

N. Tamilmani, J. Anandhavalli, K.P. Narayanakumar, K. Gokul, Sricharan Rengarajan, V. Meenakshi Sundaram, J. Anandhavalli, Sricharan Rengarajan

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 03 MAD CK 0137
  • Coram: M.M. Sundresh, J; S. Ananthi, J
  • Bench: Division Bench
  • Advocates: N. Tamilmani, J. Anandhavalli, K.P. Narayanakumar, K. Gokul, Sricharan Rengarajan, V. Meenakshi Sundaram, J. Anandhavalli, Sricharan Rengarajan
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