R. Glory Lilly Christy Vs District Collector And Ors

Madras High Court 29 Apr 2021 Writ Petition No. 19950 Of 2020, W.M.P No. 24632 Ff 2020 (2021) 04 MAD CK 0056
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 19950 Of 2020, W.M.P No. 24632 Ff 2020

Hon'ble Bench

Pushpa Sathyanarayana, J

Advocates

S. Babu, B. Anand

Final Decision

Disposed Of

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2021) 04 MAD CK 0056
  • Coram: Pushpa Sathyanarayana, J
  • Bench: Single Bench
  • Advocates: S. Babu, B. Anand
  • Result: Disposed Of
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.