K.Saravanan Vs Commissioner Of Police

Madras High Court (Madurai Bench) 23 Nov 2021 Criminal Original Petition (MD) No. 16771 Of 2021 (2021) 11 MAD CK 0010
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 16771 Of 2021

Hon'ble Bench

G.R.Swaminathan, J

Advocates

R.Anand, T.Senthil Kumar

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 11 MAD CK 0010
  • Coram: G.R.Swaminathan, J
  • Bench: Single Bench
  • Advocates: R.Anand, T.Senthil Kumar
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