M.S.Raja Vs Inspector Of Police
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Criminal Original Petition (MD) No. 13871, 14240, 14606, 14611, 14614 Of 2021, Criminal Miscellaneous Petition (MD) No. 7458, 7638, 7647 Of 2021
Hon'ble Bench
G.R.Swaminathan, J
Advocates
R.Anand, T.Senthilkumar, Lakshminarayanan, Kingsly Solomon, M.C.Gan
Final Decision
Dismissed
Acts Referred
- Mines And Minerals (Development And Regulation) Act, 1957 - Section 21 (4)
- Indian Penal Code, 1860 - Section 379, 420, 448
- Code Of Criminal Procedure, 1973 - Section 154, 362, 482
Judgement Text
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