Trichy Cold Storage (P) Ltd Vs Superintendent Of Police And Others

Madras High Court (Madurai Bench) 22 Dec 2021 Writ Petition (MD) No. 22382 Of 2021 (2021) 12 MAD CK 0041
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (MD) No. 22382 Of 2021

Hon'ble Bench

G.R.Swaminathan, J

Advocates

A.Azhageson, A.Albert James

Final Decision

Allowed

Acts Referred
  • Copy Right Act, 1957 - Section 63(a), 65
  • Indian Contract Act, 1872 - Section 73, 170
  • Code Of Criminal Procedure, 1973 - Section 459, 483

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 12 MAD CK 0041
  • Coram: G.R.Swaminathan, J
  • Bench: Single Bench
  • Advocates: A.Azhageson, A.Albert James
  • Result: Allowed
Referenced Acts & Sections
  • Copy Right Act, 1957 - Section 63(a), 65
  • Indian Contract Act, 1872 - Section 73, 170
  • Code Of Criminal Procedure, 1973 - Section 459, 483
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