K.Gopinathan Vs Superintendent Of Police And Others

Madras High Court (Madurai Bench) 28 Apr 2022 Writ Petition (MD) No. 8576 Of 2022 (2022) 04 MAD CK 0054
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (MD) No. 8576 Of 2022

Hon'ble Bench

G.K.Ilanthiraiyan, J

Advocates

B.Jameel Arasu, R.M.Anbunithi

Final Decision

Allowed

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2022) 04 MAD CK 0054
  • Coram: G.K.Ilanthiraiyan, J
  • Bench: Single Bench
  • Advocates: B.Jameel Arasu, R.M.Anbunithi
  • Result: Allowed
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