G.Boopalan Vs State

Madras High Court 30 Jun 2022 Criminal Original Petition No. 15095 Of 2022 (2022) 06 MAD CK 0071
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 15095 Of 2022

Hon'ble Bench

N.Chinnaraj, A.Damodaran

Advocates

N.Chinnaraj, A.Damodaran

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 294(b), 427, 436, 506(ii)
  • Indian Penal Code, 1860 - Section 229A

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 06 MAD CK 0071
  • Coram: N.Chinnaraj, A.Damodaran
  • Bench: Single Bench
  • Advocates: N.Chinnaraj, A.Damodaran
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 294(b), 427, 436, 506(ii)
  • Indian Penal Code, 1860 - Section 229A
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