G.Gowtham Vs State

Madras High Court 29 Aug 2022 Criminal Original Petition No. 20597 Of 2022 (2022) 08 MAD CK 0118
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 20597 Of 2022

Hon'ble Bench

G.K.Ilanthiraiyan, J

Advocates

R.Parthiban, A.Damodaran

Acts Referred
  • Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 - Section 7(1), 20(2)
  • Indian Penal Code, 1860 - Section 229A, 328

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
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Case Metadata
  • Ck Citation: (2022) 08 MAD CK 0118
  • Coram: G.K.Ilanthiraiyan, J
  • Bench: Single Bench
  • Advocates: R.Parthiban, A.Damodaran
Referenced Acts & Sections
  • Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 - Section 7(1), 20(2)
  • Indian Penal Code, 1860 - Section 229A, 328
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