J.Selvakumar Vs Rajeswari (Deceased)
Bench: Single Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Civil Revision Petition No. 2820 Of 2022, Civil Miscellaneous Petition No. 15236 Of 2022
Hon'ble Bench
S.Sounthar, J
Advocates
V.Ayyadurai, D.Raghu, N.Vijayaraj
Final Decision
Dismissed/ Disposed Of
Acts Referred
- Tamil Nadu Regulation Of Rights And Responsibilities Of Landlords And Tenants Act, 2017 - Section 4, 4(2), 13(1), 21, 21(2), 21(2)(a), 21(2)(b), 23, 34
- Transfer Of Property Act, 1882 - Section 106, 106(4)
Judgement Text
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