Dr.Sajith Ahamed Vs State

Madras High Court 22 Sep 2022 Criminal Original Petition No.20957 Of 2022 (2022) 09 MAD CK 0085
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No.20957 Of 2022

Hon'ble Bench

A.D.Jagadish Chandira, J

Advocates

I.Abdul Basith, C.E.Pratap, S.Shankar

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 229A, 294(b), 307, 324, 406, 498A, 506(i), 506(ii)

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 09 MAD CK 0085
  • Coram: A.D.Jagadish Chandira, J
  • Bench: Single Bench
  • Advocates: I.Abdul Basith, C.E.Pratap, S.Shankar
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 34, 229A, 294(b), 307, 324, 406, 498A, 506(i), 506(ii)
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