M.Jayan Vs Authorized Officer, Bank Of Baroda And Others
Bench: Division Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Writ Petition (MD) No. 22609 Of 2022, Writ Miscellaneous Petition (MD) No. 16780 Of 2022
Hon'ble Bench
R.Mahadevan, J; J.Sathya Narayana Prasad, J
Advocates
N.Kamesh, Pandivel
Final Decision
Disposed Of
Acts Referred
- Constitution Of India, 1950 - Article 226, 227
- Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13, 13(2), 13(3), 13(3A), 13(4), 13(4)(a), 14, 17, 17(1), 18, 18(1), 18(2)
- Transfer Of Property Act, 1882 - Section 69, 69A
Judgement Text
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