Sivabalan Vs State

Madras High Court 18 Oct 2022 Criminal Original Petition No. 25266 Of 2022 (2022) 10 MAD CK 0046
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 25266 Of 2022

Hon'ble Bench

A.D.Jagadish Chandira, J

Advocates

S.Premakumari, C.E.Pratap

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 273, 328
  • Cigarette And Other Tobacco Products Act, 2003 - Section 7(1), 20(2)

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
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Case Metadata
  • Ck Citation: (2022) 10 MAD CK 0046
  • Coram: A.D.Jagadish Chandira, J
  • Bench: Single Bench
  • Advocates: S.Premakumari, C.E.Pratap
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 273, 328
  • Cigarette And Other Tobacco Products Act, 2003 - Section 7(1), 20(2)
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