Masoodkhan Vs State

Madras High Court 7 Nov 2022 Criminal Original Petition No. 27076 Of 2022 (2022) 11 MAD CK 0027
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 27076 Of 2022

Hon'ble Bench

M. Nirmal Kumar, J

Advocates

P.M.Jayachandran, C.E.Pratap

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 307, 394, 397, 451

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
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Case Metadata
  • Ck Citation: (2022) 11 MAD CK 0027
  • Coram: M. Nirmal Kumar, J
  • Bench: Single Bench
  • Advocates: P.M.Jayachandran, C.E.Pratap
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 307, 394, 397, 451
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