Pritan Mia Vs State

Madras High Court 1 Dec 2022 Criminal Original Petition No. 28477 Of 2022 (2022) 12 MAD CK 0013
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 28477 Of 2022

Hon'ble Bench

A.D.Jagadish Chandira, J

Advocates

M.Murugan, C.E.Pratap

Acts Referred
  • Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(B)(ii)(B), 22(b), 37
  • Indian Penal Code, 1860 - Section 229A

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 12 MAD CK 0013
  • Coram: A.D.Jagadish Chandira, J
  • Bench: Single Bench
  • Advocates: M.Murugan, C.E.Pratap
Referenced Acts & Sections
  • Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(B)(ii)(B), 22(b), 37
  • Indian Penal Code, 1860 - Section 229A
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