C.Manikandan Vs State

Madras High Court 9 Dec 2022 Criminal Original Petition No. 29701 Of 2022 (2022) 12 MAD CK 0057
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 29701 Of 2022

Hon'ble Bench

T.V.Thamilselvi, J

Advocates

S.Mayilnathan, S.Vinoth Kumar

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 366
  • Child Marriage Act, 2006 - Section 9
  • Protection Of Children From Sexual Offences Act, 2012 - Section 5(1), 6
  • Code Of Criminal Procedure, 1973 - Section 164

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 12 MAD CK 0057
  • Coram: T.V.Thamilselvi, J
  • Bench: Single Bench
  • Advocates: S.Mayilnathan, S.Vinoth Kumar
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 366
  • Child Marriage Act, 2006 - Section 9
  • Protection Of Children From Sexual Offences Act, 2012 - Section 5(1), 6
  • Code Of Criminal Procedure, 1973 - Section 164
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