Amose Vs State
              
              Bench: Single Bench
            
          
          
          
            
              
              Acts Referenced
            
          
        Judgement Snapshot
Case Number
Criminal Original Petition No. 3416 Of 2023
Hon'ble Bench
T.V.Thamilselvi, J
Advocates
S.Ganeshkumar, S.Vinoth Kumar
Acts Referred
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1)#Indian Penal Code, 1860 — Section 229A
Judgement Text
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