Mantu Pal Vs State

Madras High Court 4 Sep 2023 Criminal Original Petition No. 19609 Of 2023
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 19609 Of 2023

Hon'ble Bench

G.Chandrasekharan, J

Advocates

C.Deepakkumar, S.Rajakumar

Acts Referred

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B) #Indian Penal Code, 1860 — Section 229A

Judgement Text

Translate:
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Case Metadata
  • Coram: G.Chandrasekharan, J
  • Bench: Single Bench
  • Advocates: C.Deepakkumar, S.Rajakumar
Referenced Acts & Sections

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B) #Indian Penal Code, 1860 — Section 229A

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