Sridhar Vs Sub Inspector Of Police
              
              Bench: Single Bench
            
          
          
            
              
              Result Published
            
          
          
            
              
              Acts Referenced
            
          
        Judgement Snapshot
Case Number
Criminal Original Petition (MD) No. 17666 Of 2023
Hon'ble Bench
V. Sivagnanam, J
Advocates
C.Hari Haran, R.Suresh Kumar
Final Decision
Dismissed
Acts Referred
Indian Penal Code, 1860 — Section 229A, 294(b), 324, 506(ii)
Judgement Text
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