M.Idhayaraja Vs State

Madras High Court (Madurai Bench) 11 Oct 2023 Criminal Original Petition (MD) No. 18085 Of 2023
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 18085 Of 2023

Hon'ble Bench

V. Sivagnanam, J

Advocates

M.Chandrabose, RMS.Sethuraman

Acts Referred

Indian Penal Code, 1860 — Section 229A, 294(b), 307

Judgement Text

Translate:
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Case Metadata
  • Coram: V. Sivagnanam, J
  • Bench: Single Bench
  • Advocates: M.Chandrabose, RMS.Sethuraman
Referenced Acts & Sections

Indian Penal Code, 1860 — Section 229A, 294(b), 307

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